Karnataka High Court
Puttamma W/O Lt Ramadas vs K L Narayana Reddy S/O Lt Lakshmaiah ... on 10 March, 2010
Author: Mohan Shantanagoudar
Bench: Mohan Shantanagoudar
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1. sr:.z<.L.Narayana Remy
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{Notice to: respondents '£35
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that the petitionma have u xryaya. Bank Lmmi and the ta the frame af Rae.17,§3,5?1.2I.;'~ Mmnwhiie, film have aka
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4. ; -- 'D', ?m by Sri Sudha Co-ape:-afivg that the lmautmem loan of Ra.1,so,aoc!- said arzzammxmg ff is not cleared, sarm, (3=J..tLe3fL is in &d dapuaitg an 2g,1,sé,ebex~ {Rupm ant: Iaksh my msuggg1%;¢n.*y}%%ghan be disbursed in fawn: of 313. L sum}: &f3a»agama*m Bank L%m.itézi§ av.Raa.a, i'*w 1 311, Tim am-am am}: away" iae mm' A Ca-mpwafim B3113;
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