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[Cites 1, Cited by 521]

Karnataka High Court

Puttamma W/O Lt Ramadas vs K L Narayana Reddy S/O Lt Lakshmaiah ... on 10 March, 2010

Author: Mohan Shantanagoudar

Bench: Mohan Shantanagoudar

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1. sr:.z<.L.Narayana Remy
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satjapura Reaa, Kararnarzgaia Post,_.~--~..  4.
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{Notice to: respondents '£35 

fflc'H_@f'$&«?Q$I¥ V'- 'V This writ ';aa:1tian1?BsV%fii3€éMi'unéer Article 226 8: 227 of me Ctansfitzjifen It~2<:i¥a prafyir':g to direct the MAC? Eangaiate gscci-£n4)%%:;:%%rs¢;vc.r4e.2317199 and mast re release ?the4.entiV:'<ea'j'%'a:m::mt.----whim is kept in FD in faveur at i:§1'e-1'"*£-?e?vEitia,;ig:ar afnca sha is Head ef the Famfiy 1Vand*s;_he...w1IE. ciiseharge the lam arnwnt _._rrwn§:i£;nw abevet %%%%% »A ' %ha'!fAi£%-gssefiticrz is camfrrg an fer weiiminary Eiszfing fl-;i.s 'd§y,g~~fi1e Court mde me failawing;- iaffleahfifiafififi wwswawmmmw um. m\x.vn..mo.am ........... W.....m mawn «Mum W mmmmm mm; mum ms §Ji§:éZ?n7§'~»é?.&§**£"E;s£.I§5%§& §~%££%F~% atmm _Q.E..2..E._.B Hofiw to 1-aaynndents is dlnpvemaed erdes: to be passed in thfi petitix:n..d_ca:aa V rapoxfimm, 2g Fmaozm have §% zm§cr, Bmalore, in MVC ¢t1f.§:£'C amauzztg wmch of the mmmm £9: Similar praym mam wfich cam its he

2.

that the petitionma have u xryaya. Bank Lmmi and the ta the frame af Rae.17,§3,5?1.2I.;'~ Mmnwhiie, film have aka

- by plaam gorifi armmnm Lk -- éum cwpmaim Bam Limimdg RV.-Rmd§ ~» sm $12.

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3.A;a'm:a&aavitsss1eaby:nepeua¢nm requamag me Ccurt that the Gram' may ha % k release the amunt ta the banks, at: that the eymm. Thajaoiat amdavi: so

4. ; -- 'D', ?m by Sri Sudha Co-ape:-afivg that the lmautmem loan of Ra.1,so,aoc!- said arzzammxmg ff is not cleared, sarm, (3=J..tLe3fL is in &d dapuaitg an 2g,1,sé,ebex~ {Rupm ant: Iaksh my msuggg1%;¢n.*y}%%ghan be disbursed in fawn: of 313. L sum}: &f3a»agama*m Bank L%m.itézi§ av.Raa.a, i'*w 1 311, Tim am-am am}: away" iae mm' A Ca-mpwafim B3113;

Sr/,>> Wflwawfifiwfifv Jfflg Iififlfilmn. human» mmz...-....»-. x.-- --- - 1=wr"n mm-wan wwmwmw wa mwwmnwmurlntm ssiawwa mwwww MW" mmmmmwumfiwa WQWW 'i\m'$a.Jh3w5§fii$ 5 Tm ammtamflbepmdmmGWsya Bank towards t Ho§1»n.»21m'z'7e1. The mun: shad} also be ma dam to ma W/aya_:"B£:3§§ % Limited.

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