Supreme Court - Daily Orders
Dr Ravi Shankar Vedam vs Tiffins Barytes Asbestos And Paints Ltd on 18 September, 2023
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ITEM NO.24+68 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5516/2023
DR RAVI SHANKAR VEDAM Appellant(s)
VERSUS
TIFFINS BARYTES ASBESTOS AND PAINTS LTD & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.176895/2023-STAY APPLICATION and
IA No.183827/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
WITH
CIVIL APPEAL Diary No(s). 30189/2023
(FOR ADMISSION and IA No.183058/2023-STAY APPLICATION and IA
No.183060/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
Date : 18-09-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Appellant(s) Mr. Manoj K. Mishra, AOR
Mr. A. Baskar, Adv.
Mr. M. Velmurugan, Adv.
Mr. Mayank Jain, Adv.
Mr. J. K. Mishra, Adv.
Mr. Umesh Dubey, Adv.
Mr. Vishal, Adv.
Mr. Piyush Singh, Adv.
Ms. Madhulika, Adv.
Mr. Mayank Pandey, AOR
For Respondent(s) Mr. Rana Mukherjee, Sr. Adv.
Signature Not Verified
Mr. Jayant Mohan, AOR
Digitally signed by
SWETA BALODI
Date: 2023.09.20
Ms. Meenakshi Chatterjee, Adv.
18:24:34 IST
Reason: Ms. Adya Shree Dutta, Adv.
Mr. Bhargava V. Desai, AOR
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UPON hearing the counsel, the Court made the following
O R D E R
In view of the letter circulated by the learned counsel appearing on behalf of the appellant in Civil Appeal No. 5516/2023 seeking adjournment, the matters are adjourned for two weeks.
(BABITA PANDEY) (R.S. NARAYANAN) COURT MASTER (SH) ASSISTANT REGISTRAR