Patna High Court - Orders
Angesh Kumar vs The State Of Bihar & Ors on 18 May, 2016
Author: Jyoti Saran
Bench: Jyoti Saran
Patna High Court CWJC No.8265 of 2016 (2) dt.18-05-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.8265 of 2016
======================================================
Angesh Kumar
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Manish Kumar No-2
For the Respondent/s : Mr. Arvind Kumar No. 1, S.C.-13
======================================================
CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
ORAL ORDER
2 18-05-2016As prayed put up this matter on 22.6.2016 in the admission list of 2016 cases enabling learned State Counsel to file counter affidavit.
(Jyoti Saran, J) deepika/-
U