Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

Angesh Kumar vs The State Of Bihar & Ors on 18 May, 2016

Author: Jyoti Saran

Bench: Jyoti Saran

            Patna High Court CWJC No.8265 of 2016 (2) dt.18-05-2016




                            IN THE HIGH COURT OF JUDICATURE AT PATNA
                                       Civil Writ Jurisdiction Case No.8265 of 2016
                        ======================================================
                        Angesh Kumar
                                                                             .... .... Petitioner/s
                                                          Versus
                        The State of Bihar & Ors
                                                                            .... .... Respondent/s
                        ======================================================
                        Appearance :
                        For the Petitioner/s    :    Mr. Manish Kumar No-2
                        For the Respondent/s      : Mr. Arvind Kumar No. 1, S.C.-13
                        ======================================================
                        CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
                        ORAL ORDER

2       18-05-2016

As prayed put up this matter on 22.6.2016 in the admission list of 2016 cases enabling learned State Counsel to file counter affidavit.

(Jyoti Saran, J) deepika/-

U