Punjab-Haryana High Court
Dr. Pooja Gahlot And Others vs State Of Haryana And Others on 24 June, 2011
Author: Hemant Gupta
Bench: Hemant Gupta, Ritu Bahri
IN THE PUNJAB & HARYANA HIGH COURT AT CHANDIGARH
Date of Decision: 24.06.2011
LPA No.1076 of 2011
Dr. Pooja Gahlot and others ...Appellants
Versus
State of Haryana and others ...Respondents
CORAM: HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MS. JUSTICE RITU BAHRI
Present: Mr. Pravindra Singh Chauhan, Advocate, for the appellant.
Mr. Harish Rathee, Sr. DAG, Haryana, for the State.
Mr. Ramesh Hooda, Advocate, for University
Mr. V.K.Jindal, Advocate, for respondents-writ petitioners.
HEMANT GUPTA, J.
For order see LPA No.1050 of 2011 titled "Dr. Brijender and others Vs. Dr. Manisha Modi and others".
(HEMANT GUPTA)
JUDGE
24.06.2011 (RITU BAHRI)
Vimal JUDGE