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State of Bihar - Section

Section 10 in Bihar Prevention of Beggary Act, 1951

10. Notification of Work House, Special and Certified Home.

- The State Government may establish and maintain a Work House, a Special Home or a Certified Home for any area to which this Act applies or may from time to time declare, by notification, any house as a Work House, a Special Home or a Certified Home for the purpose of this Act.