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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(4)(a) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

(a)fifty per cent, of the total sanctioned seats shall be filled in by the candidates who have appeared in the Common Admission Test (CAT) conducted by the Indian Institute of Management, on the basis of the merit order of Gujarat State Rank obtained therein: