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[Cites 0, Cited by 3] [Entire Act]

State of Kerala - Section

Section 17 in Kerala Survey and Boundaries Act 1961

17. Duties of Village Official.

- It shall be the duty of every Village Official -
(a)to prevent the destruction injury, removal or alteration of any survey mark on or within the limits of his jurisdiction ; and
(b)When he becomes aware that any such mark has been destroyed, injured, removed or altered, to report the fact such authority as may be prescribed.