Allahabad High Court
Ram Mohan Dass Agrawal & Others vs Virendra Kumar Maurya & Another on 2 July, 2010
Author: Ashok Srivastava
Bench: Ashok Srivastava
Court No. - 41 Case :- CRIMINAL REVISION No. - 973 of 2002 Petitioner :- Ram Mohan Dass Agrawal & Others Respondent :- Virendra Kumar Maurya & Another Petitioner Counsel :- Ajit Kumar,Mohit Kumar Respondent Counsel :- Govt. Advocate,S.C. Kushwaha,S.P. Singh Hon'ble Ashok Srivastava,J.
The list has been revised. None is present from the side of the revisionists or from the side of opposite party no. 1.There is illness slip of Mr. Ajit Kumar, one of the learned counsels for the revisionists.
Let the matter be listed in the next cause list before the appropriate Bench.
Order Date :- 2.7.2010 Naresh