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Allahabad High Court

Ram Mohan Dass Agrawal & Others vs Virendra Kumar Maurya & Another on 2 July, 2010

Author: Ashok Srivastava

Bench: Ashok Srivastava

Court No. - 41

Case :- CRIMINAL REVISION No. - 973 of 2002

Petitioner :- Ram Mohan Dass Agrawal & Others
Respondent :- Virendra Kumar Maurya & Another
Petitioner Counsel :- Ajit Kumar,Mohit Kumar
Respondent Counsel :- Govt. Advocate,S.C. Kushwaha,S.P. Singh

Hon'ble Ashok Srivastava,J.

The list has been revised. None is present from the side of the revisionists or from the side of opposite party no. 1.There is illness slip of Mr. Ajit Kumar, one of the learned counsels for the revisionists.

Let the matter be listed in the next cause list before the appropriate Bench.

Order Date :- 2.7.2010 Naresh