Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(4) in Inspector Class III, Prohibition and Excise, Competitive Examination Rules, 2012

(4)The request of a candidate for withdrawal of application form and refund of fees shall not be entertained in any circumstances.