Delhi High Court - Orders
Union Of India & Anr vs Best Laboratories Pvt Ltd on 10 October, 2023
Author: Manmohan
Bench: Manmohan
$~3-10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 891/2011 & CM APPL. 19817/2011
UNION OF INDIA & ANR ..... Appellants
Through: Ms. Vidhi Jain and Ms. Manmeet
Kaur Sareen, Advocates for
Mr. Kirtiman Singh, CGSC for UOI
versus
BEST LABORATORIES PVT LTD ..... Respondent
Through: Mr. Kartikay Bhargava, Advocate
4
+ LPA 859/2013 & CM APPL. 18085/2013
SHIMAL INVESTMENT AND TRADING CO (PRESENTLY
KNOWN AS RHC HOLDING PRIVATE LIMITED)..... Appellant
Through: None.
Versus
UNION OF INDIA & ORS ..... Respondents
Through: Ms. Vidhi Jain and Ms. Manmeet
Kaur Sareen, Advocates for
Mr. Kirtiman Singh, CGSC for UOI
Mr. Sameer Vashisht, ASC, GNCTD
with Mr. Aman Singh Bhadoria,
Advocate
5
+ LPA 894/2013 & CM APPL. 31989/2017
UNION OF INDIA & ANR ..... Appellants
Through: Ms. Vidhi Jain and Ms. Manmeet
Kaur Sareen, Advocates for
Mr. Kirtiman Singh, CGSC for UOI
versus
SHIMAL INVESTMENT AND TRADING CO ..... Respondent
Through: None.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/10/2023 at 12:27:07
6
+ LPA 94/2019
M/S AMKAY LABORATORIES PVT LTD ..... Appellant
Through: Mr. Piyush Sharma, Mr. Shivam
Dubey and Mr. Anuj Sharma,
Advocates
Versus
UNION OF INDIA & ANR ..... Respondents
Through: Ms. Vidhi Jain and Ms. Manmeet
Kaur Sareen, Advocates for
Mr. Kirtiman Singh, CGSC for UOI
7
+ LPA 96/2019
M/S AMKAY LABORATORIES PVT LTD ..... Appellant
Through: Mr. Piyush Sharma, Mr. Shivam
Dubey and Mr. Anuj Sharma,
Advocates
Versus
UNION OF INDIA & ANR ..... Respondents
Through: Ms. Vidhi Jain and Ms. Manmeet
Kaur Sareen, Advocates for
Mr. Kirtiman Singh, CGSC for UOI
8
+ LPA 132/2019 & CM APPL. 9401/2019
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Vikram Jetly, CGSC with
Ms. Shreya Jetly, Advocate for UOI
Versus
M/S HESA PHARMACEUTICA ..... Respondent
Through: Mr. R. Sudhindu, Ms. Prerana
Amitabh, Advocates
9
+ LPA 151/2019 & CM APPL. 10054/2019
UNION OF INDIA & ANR ..... Appellants
Through: Ms. Vidhi Jain and Ms. Manmeet
Kaur Sareen, Advocates for
Mr. Kirtiman Singh, CGSC for UOI
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/10/2023 at 12:27:07
M/S AMKAY LABORATORIES PRIVATE LTD ..... Respondent
Through: Mr. Piyush Sharma, Mr. Shivam
Dubey and Mr. Anuj Sharma,
Advocates
10
+ LPA 157/2019 & CM APPL. 10150/2019
UNION OF INDIA & ANR ..... Appellants
Through: Ms. Vidhi Jain and Ms. Manmeet
Kaur Sareen, Advocates for
Mr. Kirtiman Singh, CGSC for UOI
versus
M/S AMKAY LABORATORIES PRIVATE LTD ..... Respondent
Through: Mr. Piyush Sharma, Mr. Shivam
Dubey and Mr. Anuj Sharma,
Advocates
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 10.10.2023
1. The contesting parties are directed to comply with the last order dated 8th August, 2023, at least a week prior to the next date of hearing.
2. List on 22nd February, 2024.
MANMOHAN, J MINI PUSHKARNA, J OCTOBER 10, 2023 AS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 12:27:07