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[Cites 0, Cited by 0] [Section 6(12)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(12)(b) in Tamil Nadu Motor Vehicles (Regulation and Control of School Buses) Special Rules, 2012

(b)The emergency exit shall be in the form of a frame fixed with a toughened glass with dimensions of 150cms x 120cms or in the form of a door with the same dimension hinged at the top, capable of being operated both from inside and outside. The words "Emergency Exit" shall be prominently inscribed in red colour on a white background both inside and outside of the emergency exit.