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[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(4)(b) in Nagpur Improvement Trust Act, 1936

(b)if it considers that it is, in all the circumstances, expedient that a scheme should forthwith be framed, shall direct the Trust to proceed forthwith to frame a scheme. Such direction may prescribe the type of scheme to be framed.