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State of Jammu-Kashmir - Section

Section 7 in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

7. Executive Committee.

- The Executive Committee of a State Authority shall consist of the following, namely :-
i Principal Chief Conservator of Forests Chairperson, ex officio
ii Chief Wildlife Warden Member, ex officio
iii Chief Conservator of Forests, Planning andProjects Member, ex officio
iv Chief Conservator of Forests, Working Plan,Research and Training Member, ex officio
v Nodal Officer/Chief Conservator of Forests,Forest Conservation Act Member, ex officio
vi Chief Conservator of Forests, Jammu Member, ex officio
vii Chief Conservator of Forests, Kashmir Member, ex officio
viii Chief Executive Officer, State Authority Member Secretary
ix Chief Account Officer in the Office of thePrincipal Chief Conservator of Forests Member, ex officio
x Representatives of two eminent non-governmentorganizations to be appointed by the Government Members