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State of Jammu-Kashmir - Section
Section 7 in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018
7. Executive Committee.
- The Executive Committee of a State Authority shall consist of the following, namely :-| i Principal Chief Conservator of Forests | Chairperson, ex officio |
| ii Chief Wildlife Warden | Member, ex officio |
| iii Chief Conservator of Forests, Planning andProjects | Member, ex officio |
| iv Chief Conservator of Forests, Working Plan,Research and Training | Member, ex officio |
| v Nodal Officer/Chief Conservator of Forests,Forest Conservation Act | Member, ex officio |
| vi Chief Conservator of Forests, Jammu | Member, ex officio |
| vii Chief Conservator of Forests, Kashmir | Member, ex officio |
| viii Chief Executive Officer, State Authority | Member Secretary |
| ix Chief Account Officer in the Office of thePrincipal Chief Conservator of Forests | Member, ex officio |
| x Representatives of two eminent non-governmentorganizations to be appointed by the Government | Members |