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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(l) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(l)"extension" means educational activities concerned with the training of orchardists, farmers and other groups serving agriculture, horticulture and forestry, in improved practices related thereto and the various phases of scientific technology related to agriculture, horticulture and forestry, including post-harvest technology and marketing;