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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2)(m) in The Rajasthan Vaccination Act, 1957

(m)the preparation and keeping of registers showing-
(i)the names of children born in each vaccination circle,
(ii)the names of unprotected children in each such circle,
(iii)the result of each vaccination or its postponement;
(iv)the delivery of certificates, if any;