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Union of India - Section

Section 25 in The Passports Rules, 1980

25. Particulars of children, if any, to be included/deleted :

Name Place and date of birth Sex (M/F)
..................................................... ..................................................... .....................................................
..................................................... ..................................................... .....................................................
..................................................... ..................................................... .....................................................
Note. - In case of fresh inclusion or inclusion on a new passport in lieu of lost/damaged passport, enclose (i) birth certificate (s) bearing names of both parents (ii) passports of both parents and (iii) marriage certificate of parents. Children below fifteen years of age can either apply for inclusion in their parent's passports, generally mother's or apply for separate passport. Children above fifteen years must apply for separate passports.