Delhi High Court - Orders
Ramanlal Kishandas Kothari And Anr vs Aska Equipments Pvt.Ltd. And Ors on 8 August, 2025
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 468/2023, CC(COMM) 14/2023, CC(COMM) 5/2024,
I.A. 13568/2023, I.A. 13571/2023 & I.A. 13572/2023
RAMANLAL KISHANDAS KOTHARI
AND ANR .....Plaintiffs
Through: Mr. Animesh Rastogi, Ms. Neha
Rastogi, Mr. Vibhav Singh, Mr.
Shashank Pandey, Advocates
(through VC).
versus
ASKA EQUIPMENTS PVT.LTD. AND ORS. .....Defendants
Through: Ms. Sneha Jain, Mr. Amitavo Mitra,
Ms. Priyam Lizmary Cherian & Mr.
Ayush Saxena, Advocates for
Defendant No.1.
CORAM:
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 08.08.2025
1. It is already 05:00 PM.
2. No time left.
3. List on 03.11.2025.
TEJAS KARIA, J AUGUST 8, 2025/ 'A' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/08/2025 at 22:08:21