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Delhi High Court - Orders

Ramanlal Kishandas Kothari And Anr vs Aska Equipments Pvt.Ltd. And Ors on 8 August, 2025

                          $~12
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CS(COMM) 468/2023, CC(COMM) 14/2023, CC(COMM) 5/2024,
                               I.A. 13568/2023, I.A. 13571/2023 & I.A. 13572/2023
                               RAMANLAL KISHANDAS KOTHARI
                                    AND ANR                                                             .....Plaintiffs
                                                                  Through:            Mr. Animesh Rastogi, Ms. Neha
                                                                                      Rastogi, Mr. Vibhav Singh, Mr.
                                                                                      Shashank      Pandey,       Advocates
                                                                                      (through VC).

                                                                  versus

                                    ASKA EQUIPMENTS PVT.LTD. AND ORS.     .....Defendants
                                                Through: Ms. Sneha Jain, Mr. Amitavo Mitra,
                                                          Ms. Priyam Lizmary Cherian & Mr.
                                                          Ayush Saxena, Advocates for
                                                          Defendant No.1.

                                    CORAM:
                                    HON'BLE MR. JUSTICE TEJAS KARIA
                                                 ORDER

% 08.08.2025

1. It is already 05:00 PM.

2. No time left.

3. List on 03.11.2025.

TEJAS KARIA, J AUGUST 8, 2025/ 'A' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/08/2025 at 22:08:21