Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 1 in The Orissa Vesting of Properties (in Grama Sasans) Rules, 1965 1. Short title and commencements. - These rules may be called the Orissa Vesting of Properties (in Grama Sasans) Rules, 1965.(2)These shall come into force at once.
