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[Cites 0, Cited by 0] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(5) in The Central Motor Vehicles Rules, 1989

(5)[ The power steering shall be fitted in,
(a)the Category N3 multi-axle vehicles on and from 1st May, 2004; and
(b)other than multiaxle vehicles of Category N3 on and from 1st December, 2004.]
[98-A. Steering gears for construction equipment vehicles. [Inserted by GSR 642(E), dated 28.7.2000 (w.e.f. 28.7.2000).]