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State of Haryana - Section

Section 15 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

15. Preparation of layout on payment of fees [Section 25(1)].

- A coloniser intending to make an application under rule 11 may request that any or all the plans and documents referred to in clauses (iv) to (xi) of sub-rule (1) of rule 11 may be got prepared for him by the Director on payment of such fees as may be assessed by Director.