Section 10(3)(c) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

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State of Chattisgarh - Subsection

Section 10(3)(c) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(c)For each deviation pointed out by the Social Audit team, the Presiding Officer shall examine the evidence recorded at the Gram Sabha/worksite verification/household survey and pass orders in each case in the Exit Conference itself.

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State of Chattisgarh - Subsection

Section 10(3)(c) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015