Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Jammu-Kashmir - Subsection Section 1(3) in The Jammu and Kashmir State Town Planning Act, 1963 (3)[ It shall come into force on such date as the Government may, by notification, appoint.] [Enforced w.e.f. 27th July, 1963 by S.R.O. 323 dated 27th July, 1963.]
