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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Uttarakhand - Subsection

Section 34(2)(h) in Uttarakhand Ropeways Act, 2014

(h)the conditions under which, and the manner in which, the powers conferred on promoters by section 16 and section 17 may be exercised;