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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(5) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

(5)Masters, Chief Mates and every person assigned immediate responsibility for embarking and disembarking passengers shall have completed training in passenger safety as specified in section A-V/3, paragraph 4 of the STCW Code.