Jammu & Kashmir High Court
Mansha Bi vs Uoi And Ors on 16 August, 2017
Author: B. S. Walia
Bench: B. S. Walia
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
OWP No.752/2014
Date of order:16.08.2017
Mansha Bi Vs. Union of India & ors.
Coram:
Hon'ble Mr. Justice B. S. Walia, Judge
Appearing counsel:
For Petitioner (s) : None.
For Respondent(s) : None.
Order:
Present none.
Lawyers are abstaining from work on account of suspension of work due to resolution of Bar Association.
In the interest of justice, adjourned.
List in the 2nd week of September, 2017.
(B. S. Walia) Judge Jammu 16.08.2017 Ram Murti