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Jammu & Kashmir High Court

Mansha Bi vs Uoi And Ors on 16 August, 2017

Author: B. S. Walia

Bench: B. S. Walia

 HIGH COURT OF JAMMU AND KASHMIR AT JAMMU

OWP No.752/2014

                                       Date of order:16.08.2017
     Mansha Bi              Vs.        Union of India & ors.
Coram:
             Hon'ble Mr. Justice B. S. Walia, Judge
Appearing counsel:
For Petitioner (s) :   None.
For Respondent(s) :    None.

Order:

Present none.
Lawyers are abstaining from work on account of suspension of work due to resolution of Bar Association.
In the interest of justice, adjourned.
List in the 2nd week of September, 2017.
(B. S. Walia) Judge Jammu 16.08.2017 Ram Murti