Section 11(1)(c) in The West Bengal Panchayat Act, 1973

[Cites 0, Cited by 3] [Section 11(1)] [Section 11] [Entire Act]

(c)if he incurs any of the disqualifications mentioned in clauses (b) to (g) of section 8 after his election as a member of the Gram Panchayat; or

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