Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 38 in The Orissa Boilers Rules, 1970 38. Recommendation of assessors. - An assessor shall receive such remuneration and travelling allowances for any day in which he attends the appellate authority as the State Government may by order, direct.
