Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 10] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3) in Gold (Control) Act, 1968

(3)Save as otherwise provided in this Act, no person shall-
(a)acquire, or agree to acquire, the ownership possession, custody or control of, or
(b)buy, accept or otherwise receive, or agree to buy, accept or otherwise receive,
any article, except by succession, intestate or testamentary.