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Bengal Presidency - Section

Section 11 in The Calcutta Tramways Act, 1880

11. Fares how to be paid. -

The fares and the charges by this Act authorised shall be paid to such persons, at such places, upon or near to the tramways, and in such manner and under such regulations as the grantees may, by notice to be annexed to the list of fares, from time to time appoint.