Punjab-Haryana High Court
The State Of Punjab And Another vs Waryam Singh on 15 February, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 1620 OF 1995 (O & M)
(L.A.C. NO. 101T/92)
The State of Punjab and another
.........Appellants
Versus
Waryam Singh
.........Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : Mr. Yatinder Sharma, Deputy Advocate General, Punjab.
Mr. S. K. Singla, Advocate
for the respondent
RAJESH BINDAL, J.
For orders see detailed reasons recorded in a separate order passed today in R.F.A. No. 541 of 1995, titled as Anokh Singh and another Versus Land Acquisition Collector and another.
15.2.2011 (RAJESH BINDAL) aj JUDGE