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Punjab-Haryana High Court

The State Of Punjab And Another vs Waryam Singh on 15 February, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                      R.F.A. NO. 1620 OF 1995 (O & M)
                                         (L.A.C. NO. 101T/92)

The State of Punjab and another
                                                        .........Appellants
                            Versus

Waryam Singh
                                                      .........Respondent

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL


Present : Mr. Yatinder Sharma, Deputy Advocate General, Punjab.

         Mr. S. K. Singla, Advocate
         for the respondent


RAJESH BINDAL, J.

For orders see detailed reasons recorded in a separate order passed today in R.F.A. No. 541 of 1995, titled as Anokh Singh and another Versus Land Acquisition Collector and another.




15.2.2011                                            (RAJESH BINDAL)
aj                                                        JUDGE