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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in Tamil Nadu Sandalwood Transit Rules, 1967

(1)Permits in Form I shall be in triplicate and shall have all parts filled up by the District Forest Officer or a subordinate duly authorised by him. The District Forest Officer or the subordinate so authorised, as the case may be, shall hand over the original and retain the triplicate as counter-foil for record in office.