Delhi High Court - Orders
Essel Lucknow Raebareli Toll Roads Ltd vs National Highways Authority Of India & ... on 9 July, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~57
* IN THEHIGH COURTOF DELHIAT NEW DELHI
+ W.P.(C) 551/2025, CM APPL. 2498/2025
ESSEL LUCKNOW RAEBARELI TOLL ROADS LTD......Petitioner
Through: Mr. Kanu Agarwal, Ms. Samapika
Biswal, Ms. Soumya S. and Mr.
Gaurav Vats, Advocates.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA & ORS.
.....Respondents
Through: Mr. Ankur Mittal and Mr. Ashish
Gajwani, Advocates.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 09.07.2025
1. Learned counsel for the respondents seeks further time to file reply. Let the same be filed within a period of 4 weeks from today. Rejoinder thereto, if any, be filed within a period of 2 weeks thereafter.
2. List on 13.10.2025.
3. In the meantime, the interim order dated 16.01.2025 shall continue till further orders.
SACHIN DATTA, J JULY 9, 2025/at This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/07/2025 at 21:56:41