Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of Gujarat - Subsection Section 84(4) in The Hemchandracharya North Gujarat University Act, 1986 (4)The Statutes, Ordinances and Regulations framed by the first-Vice-Chanccllor shall, when confirmed by the respective authorities, be published in the Official Gazette.
