Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Rajasthan - Subsection

Section 57(2)(l) in The Rajasthan Homoeopathic Medicine Act, 1969

(l)the manner in which appeals against the decisions of the Registrar shall be heard by the Board under section 30: