Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(10)] [Section 55] [Entire Act] Union of India - Subsection Section 55(10)(b) in The Arms Rules, 2016 (b)An application for transfer shall be accompanied by complete documents and be subject to the same conditions as applicable at the time of initial grant of license specified in rule 53.