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[Cites 0, Cited by 0] [Section 78(12)] [Section 78] [Entire Act]

State of Chattisgarh - Subsection

Section 78(12)(C) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(C)If the application is filed along with the relevant documents as specified in clauses (a) to (o) above the application shall be admitted by the Committee. On admission of an application the committee shall call for a report of Probation Officer;