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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Karnataka - Subsection

Section 28(2)(xii) in Karnataka Janapada Vishwavidyalaya Act, 2011

(xii)to make Regulations for granting exemptions from approved courses of study in the University or in the recognized institutions to qualify for degrees, diplomas and other academic distinctions;