Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Bihar - Subsection Section 12(1) in The Bihar State Commission for Backward Classes Act, 1993 (1)The State Government shall pay to the Commission by way of grants such sums of money as the State Government may think fit for being utilised for the purposes of this Act.
