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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2)(b) in Rajasthan Drugs (Control) Ordinance, 1949

(b)the furnishing of any [such] [Inserted by Rajasthan Act 15 of 1950.] information as may be required with respect to the business carried on by any dealer or producer.