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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(a) in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

(a)"Appointing Authority" means the Director, Ayurved Department, Rajasthan, and includes any other persons to whom such powers in that behalf may be delegated by a special or general order of Government.