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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(2)(a) in U.P. Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2017

(a)specifying the manner of use of aadhaar number for the purposes of providing or availing of various subsidies, benefits, services and other purposes for which aadhaar number may be used;