Delhi High Court - Orders
Signature Not Verified Digitally ... vs Mr. Sanjay Sharawat, Advocate In Item ... on 22 November, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~2-1422, 1424-1436, 1438-1442, 1444-1469, 1471-1503, 1506-1514,
1516-1535, 1537, 1538, 1540-1606, 1610, 1614-1619, 1621-1625, 1627-
1645, 1647-1653, 1655-1665, 1669-1684, 1686-2511, 2513-2530, 2542
(2021 Cause List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12349/2019, W.P.(C) 12350/2019, W.P.(C) 12431/2019,
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W.P.(C) 68/2020, W.P.(C) 69/2020, W.P.(C) 70/2020,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 1 of 26
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W.P.(C) 408/2020, W.P.(C) 412/2020, W.P.(C) 416/2020,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 2 of 26
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Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 3 of 26
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W.P.(C) 4506/2020, W.P.(C) 4507/2020, W.P.(C) 4508/2020,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 4 of 26
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W.P.(C) 4856/2020, W.P.(C) 4857/2020, W.P.(C) 4858/2020,
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W.P.(C) 4865/2020, W.P.(C) 4866/2020, W.P.(C) 4867/2020,
W.P.(C) 4868/2020, W.P.(C) 4869/2020, W.P.(C) 4870/2020,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 5 of 26
W.P.(C) 4871/2020, W.P.(C) 4872/2020, W.P.(C) 4898/2020,
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W.P.(C) 5095/2020, W.P.(C) 5096/2020, W.P.(C) 5097/2020,
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W.P.(C) 5101/2020, W.P.(C) 5102/2020, W.P.(C) 5103/2020,
W.P.(C) 5104/2020, W.P.(C) 5105/2020, W.P.(C) 5106/2020,
W.P.(C) 5107/2020, W.P.(C) 5108/2020, W.P.(C) 5109/2020,
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W.P.(C) 5113/2020, W.P.(C) 5114/2020, W.P.(C) 5115/2020,
W.P.(C) 5116/2020, W.P.(C) 5117/2020, W.P.(C) 5118/2020,
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W.P.(C) 5122/2020, W.P.(C) 5123/2020, W.P.(C) 5124/2020,
W.P.(C) 5125/2020, W.P.(C) 5126/2020, W.P.(C) 5127/2020,
W.P.(C) 5128/2020, W.P.(C) 5129/2020, W.P.(C) 5130/2020,
W.P.(C) 5131/2020, W.P.(C) 5132/2020, W.P.(C) 5678/2020,
W.P.(C) 5679/2020, W.P.(C) 5680/2020, W.P.(C) 5681/2020,
W.P.(C) 5683/2020, W.P.(C) 5685/2020, W.P.(C) 5686/2020,
W.P.(C) 5687/2020, W.P.(C) 5688/2020, W.P.(C) 5721/2020,
W.P.(C) 5734/2020, W.P.(C) 5736/2020, W.P.(C) 5739/2020,
W.P.(C) 5742/2020, W.P.(C) 5751/2020, W.P.(C) 5752/2020,
W.P.(C) 5754/2020, W.P.(C) 5758/2020, W.P.(C) 5760/2020,
W.P.(C) 5762/2020, W.P.(C) 5763/2020, W.P.(C) 5892/2020,
W.P.(C) 5901/2020, W.P.(C) 5988/2020, W.P.(C) 5989/2020,
W.P.(C) 5990/2020, W.P.(C) 5992/2020, W.P.(C) 5993/2020,
W.P.(C) 5994/2020, W.P.(C) 5996/2020, W.P.(C) 6002/2020,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 6 of 26
W.P.(C) 6003/2020, W.P.(C) 6004/2020, W.P.(C) 6005/2020,
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W.P.(C) 6237/2020, W.P.(C) 6242/2020, W.P.(C) 6243/2020,
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W.P.(C) 6300/2020, W.P.(C) 6302/2020, W.P.(C) 6303/2020,
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W.P.(C) 6343/2020, W.P.(C) 6344/2020, W.P.(C) 6345/2020,
W.P.(C) 6346/2020, W.P.(C) 6347/2020, W.P.(C) 6348/2020,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 7 of 26
W.P.(C) 6349/2020, W.P.(C) 6350/2020, W.P.(C) 6353/2020,
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W.P.(C) 6685/2020, W.P.(C) 6686/2020, W.P.(C) 6687/2020,
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W.P.(C) 6717/2020, W.P.(C) 6719/2020, W.P.(C) 6732/2020,
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W.P.(C) 6840/2020, W.P.(C) 6847/2020, W.P.(C) 6848/2020,
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W.P.(C) 6854/2020, W.P.(C) 6855/2020, W.P.(C) 6856/2020,
W.P.(C) 6860/2020, W.P.(C) 6861/2020, W.P.(C) 6862/2020,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 8 of 26
W.P.(C) 6863/2020, W.P.(C) 6864/2020, W.P.(C) 6865/2020,
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W.P.(C) 7091/2020, W.P.(C) 7098/2020, W.P.(C) 7100/2020,
W.P.(C) 7101/2020, W.P.(C) 7102/2020, W.P.(C) 7104/2020,
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W.P.(C) 7143/2020, W.P.(C) 7144/2020, W.P.(C) 7145/2020,
W.P.(C) 7147/2020, W.P.(C) 7148/2020, W.P.(C) 7149/2020,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 9 of 26
W.P.(C) 7150/2020, W.P.(C) 7151/2020, W.P.(C) 7153/2020,
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W.P.(C) 7516/2020, W.P.(C) 7518/2020, W.P.(C) 7519/2020,
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W.P.(C) 7669/2020, W.P.(C) 7670/2020, W.P.(C) 7671/2020,
W.P.(C) 7672/2020, W.P.(C) 7673/2020, W.P.(C) 7674/2020,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 10 of 26
W.P.(C) 7675/2020, W.P.(C) 7676/2020, W.P.(C) 7677/2020,
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W.P.(C) 7684/2020, W.P.(C) 7685/2020, W.P.(C) 7686/2020,
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W.P.(C) 7991/2020, W.P.(C) 7992/2020, W.P.(C) 7993/2020,
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W.P.(C) 7997/2020, W.P.(C) 7998/2020, W.P.(C) 7999/2020,
W.P.(C) 8000/2020, W.P.(C) 8032/2020, W.P.(C) 8034/2020,
W.P.(C) 8036/2020, W.P.(C) 8037/2020, W.P.(C) 8038/2020,
W.P.(C) 8039/2020, W.P.(C) 8041/2020, W.P.(C) 8042/2020,
W.P.(C) 8043/2020, W.P.(C) 8045/2020, W.P.(C) 8046/2020,
W.P.(C) 8058/2020, W.P.(C) 8059/2020, W.P.(C) 8060/2020,
W.P.(C) 8101/2020, W.P.(C) 8102/2020, W.P.(C) 8103/2020,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 11 of 26
W.P.(C) 8107/2020, W.P.(C) 8109/2020, W.P.(C) 8110/2020,
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W.P.(C) 6575/2021, W.P.(C) 6580/2021, W.P.(C) 6582/2021,
W.P.(C) 6587/2021, W.P.(C) 6759/2021, W.P.(C) 6806/2021,
W.P.(C) 6808/2021, W.P.(C) 6834/2021, W.P.(C) 6837/2021,
W.P.(C) 6845/2021, W.P.(C) 6859/2021, W.P.(C) 6893/2021,
W.P.(C) 6956/2021, W.P.(C) 6957/2021, W.P.(C) 6959/2021,
W.P.(C) 6964/2021, W.P.(C) 6971/2021, W.P.(C) 6974/2021,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 12 of 26
W.P.(C) 6975/2021, W.P.(C) 6978/2021, W.P.(C) 6980/2021,
W.P.(C) 7004/2021, W.P.(C) 7011/2021, W.P.(C) 7116/2021,
W.P.(C) 7255/2021, W.P.(C) 7268/2021, W.P.(C) 7272/2021,
W.P.(C) 7360/2021, W.P.(C) 7372/2021, W.P.(C) 7381/2021,
W.P.(C) 7384/2021, W.P.(C) 7403/2021, W.P.(C) 7444/2021,
W.P.(C) 7445/2021, W.P.(C) 7489/2021, W.P.(C) 7635/2021,
W.P.(C) 7649/2021, W.P.(C) 7665/2021, W.P.(C) 7723/2021,
W.P.(C) 7729/2021, W.P.(C) 7746/2021, W.P.(C) 7750/2021,
W.P.(C) 7751/2021, W.P.(C) 7767/2021, W.P.(C) 7778/2021,
W.P.(C) 7779/2021, W.P.(C) 7780/2021, W.P.(C) 7782/2021,
W.P.(C) 7795/2021, W.P.(C) 7800/2021, W.P.(C) 7803/2021,
W.P.(C) 7812/2021, W.P.(C) 7813/2021, W.P.(C) 7824/2021,
W.P.(C) 7825/2021, W.P.(C) 7837/2021, W.P.(C) 7839/2021,
W.P.(C) 7841/2021, W.P.(C) 7842/2021, W.P.(C) 7967/2021,
W.P.(C) 7978/2021, W.P.(C) 7981/2021, W.P.(C) 7982/2021,
W.P.(C) 7983/2021, W.P.(C) 7984/2021, W.P.(C) 7985/2021,
W.P.(C) 7988/2021, W.P.(C) 7989/2021, W.P.(C) 8029/2021,
W.P.(C) 8044/2021, W.P.(C) 8353/2021, W.P.(C) 8424/2021,
W.P.(C) 8452/2021, W.P.(C) 8456/2021, W.P.(C) 8459/2021,
W.P.(C) 8461/2021, W.P.(C) 8554/2021, W.P.(C) 8610/2021,
W.P.(C) 8773/2021, W.P.(C) 8775/2021, W.P.(C) 8809/2021,
W.P.(C) 8820/2021, W.P.(C) 8826/2021, W.P.(C) 8871/2021,
W.P.(C) 8882/2021, W.P.(C) 8885/2021, W.P.(C) 8886/2021,
W.P.(C) 8888/2021, W.P.(C) 8918/2021, W.P.(C) 9042/2021,
W.P.(C) 9083/2021, W.P.(C) 9085/2021, W.P.(C) 9143/2021,
W.P.(C) 9168/2021, W.P.(C) 9195/2021, W.P.(C) 9214/2021,
W.P.(C) 9259/2021, W.P.(C) 9278/2021, W.P.(C) 9285/2021,
W.P.(C) 9309/2021, W.P.(C) 9314/2021, W.P.(C) 9320/2021,
W.P.(C) 9505/2021, W.P.(C) 9511/2021, W.P.(C) 9540/2021,
W.P.(C) 9566/2021, W.P.(C) 9584/2021, W.P.(C) 9764/2021,
W.P.(C) 1074/2021, W.P.(C) 9780/2021, W.P.(C) 9782/2021,
W.P.(C) 9783/2021, W.P.(C) 9784/2021, W.P.(C) 9785/2021,
W.P.(C) 9786/2021, W.P.(C) 9834/2021, W.P.(C) 9835/2021,
W.P.(C) 9841/2021, W.P.(C) 9848/2021, W.P.(C) 10075/2021,
W.P.(C) 10077/2021, W.P.(C) 10106/2021, W.P.(C) 10285/2021,
W.P.(C) 10289/2021, W.P.(C) 10490/2021, W.P.(C) 10531/2021,
W.P.(C) 10691/2021, W.P.(C) 10868/2021, W.P.(C) 10873/2021,
W.P.(C) 10874/2021, W.P.(C) 10927/2021, W.P.(C) 10938/2021,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 13 of 26
W.P.(C) 10939/2021, W.P.(C) 11096/2021, W.P.(C) 11169/2021,
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W.P.(C) 11971/2021, W.P.(C) 11972/2021, W.P.(C) 11973/2021,
W.P.(C) 11975/2021, W.P.(C) 11981/2021, W.P.(C) 11983/2021,
W.P.(C) 11984/2021, W.P.(C) 11986/2021, W.P.(C) 11988/2021,
W.P.(C) 11990/2021, W.P.(C) 11991/2021, W.P.(C) 11992/2021,
W.P.(C) 11993/2021, W.P.(C) 12043/2021, W.P.(C) 12206/2021,
W.P.(C) 12226/2021, W.P.(C) 12228/2021, W.P.(C) 12407/2021,
W.P.(C) 12437/2021, W.P.(C) 12572/2021, W.P.(C) 12644/2021,
W.P.(C) 12662/2021, W.P.(C) 12705/2021, W.P.(C) 12718/2021,
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W.P.(C) 12877/2021, W.P.(C) 12879/2021, W.P.(C) 3527/2020,
W.P.(C) 6132/2020, W.P.(C) 6134/2020, W.P.(C) 6146/2020,
W.P.(C) 6619/2020, W.P.(C) 6741/2020, W.P.(C) 6750/2020,
W.P.(C) 11082/2019, W.P.(C) 13711/2019, W.P.(C) 3286/2020,
W.P.(C) 3287/2020, W.P.(C) 3288/2020, W.P.(C) 3289/2020,
W.P.(C) 3290/2020, W.P.(C) 3291/2020, W.P.(C) 3462/2020,
W.P.(C) 3468/2020, W.P.(C) 3480/2020, W.P.(C) 3482/2020,
W.P.(C) 3484/2020, W.P.(C) 3486/2020, W.P.(C) 3487/2020,
W.P.(C) 3488/2020, W.P.(C) 3489/2020, W.P.(C) 3490/2020,
W.P.(C) 3491/2020, W.P.(C) 3492/2020, W.P.(C) 3504/2020,
W.P.(C) 4144/2020, W.P.(C) 4215/2020, W.P.(C) 4216/2020,
W.P.(C) 4217/2020, W.P.(C) 4226/2020, W.P.(C) 4227/2020,
W.P.(C) 4228/2020, W.P.(C) 4229/2020, W.P.(C) 4230/2020,
W.P.(C) 4231/2020, W.P.(C) 4245/2020, W.P.(C) 4250/2020,
W.P.(C) 4255/2020, W.P.(C) 4256/2020, W.P.(C) 4257/2020,
W.P.(C) 4258/2020, W.P.(C) 4259/2020, W.P.(C) 4260/2020,
W.P.(C) 4261/2020, W.P.(C) 4262/2020, W.P.(C) 4263/2020,
W.P.(C) 4264/2020, W.P.(C) 4265/2020, W.P.(C) 4266/2020,
W.P.(C) 4267/2020, W.P.(C) 4268/2020, W.P.(C) 4273/2020,
W.P.(C) 4278/2020, W.P.(C) 4280/2020, W.P.(C) 4281/2020,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 14 of 26
W.P.(C) 4282/2020, W.P.(C) 4283/2020, W.P.(C) 4284/2020,
W.P.(C) 4285/2020, W.P.(C) 4324/2020, W.P.(C) 4325/2020,
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W.P.(C) 4329/2020, W.P.(C) 4330/2020, W.P.(C) 4331/2020,
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W.P.(C) 4335/2020, W.P.(C) 4336/2020, W.P.(C) 4369/2020,
W.P.(C) 6850/2020, W.P.(C) 3375/2021, W.P.(C) 3381/2021,
W.P.(C) 3401/2021, W.P.(C) 3471/2021, W.P.(C) 3634/2021,
W.P.(C) 3874/2021, W.P.(C) 4008/2021, W.P.(C) 4071/2021,
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W.P.(C) 5204/2021, W.P.(C) 5206/2021, W.P.(C) 5207/2021,
W.P.(C) 5208/2021, W.P.(C) 5210/2021, W.P.(C) 5297/2021,
W.P.(C) 5340/2021, W.P.(C) 5345/2021, W.P.(C) 5433/2021,
W.P.(C) 5434/2021, W.P.(C) 5436/2021, W.P.(C) 5464/2021,
W.P.(C) 5465/2021, W.P.(C) 5466/2021, W.P.(C) 5469/2021,
W.P.(C) 5476/2021, W.P.(C) 5498/2021, W.P.(C) 5507/2021,
W.P.(C) 5548/2021, W.P.(C) 5549/2021, W.P.(C) 5562/2021,
W.P.(C) 5588/2021, W.P.(C) 5609/2021, W.P.(C) 5673/2021,
W.P.(C) 5678/2021, W.P.(C) 5687/2021, W.P.(C) 5710/2021,
W.P.(C) 5767/2021, W.P.(C) 5798/2021, W.P.(C) 5799/2021,
W.P.(C) 5800/2021, W.P.(C) 5807/2021, W.P.(C) 5811/2021,
W.P.(C) 5854/2021, W.P.(C) 6258/2021, W.P.(C) 6259/2021,
W.P.(C) 6260/2021, W.P.(C) 6261/2021, W.P.(C) 6262/2021,
W.P.(C) 6263/2021, W.P.(C) 6265/2021, W.P.(C) 6267/2021,
W.P.(C) 6268/2021, W.P.(C) 6271/2021, W.P.(C) 6286/2021,
W.P.(C) 6291/2021, W.P.(C) 6295/2021, W.P.(C) 6297/2021,
W.P.(C) 6301/2021, W.P.(C) 6339/2021, W.P.(C) 13979/2019,
W.P.(C) 13984/2019, W.P.(C) 245/2020, W.P.(C) 253/2020,
W.P.(C) 254/2020, W.P.(C) 255/2020, W.P.(C) 278/2020,
W.P.(C) 4279/2020, W.P.(C) 4795/2020, W.P.(C) 4796/2020,
W.P.(C) 4797/2020, W.P.(C) 4882/2020, W.P.(C) 4889/2020,
W.P.(C) 4962/2020, W.P.(C) 4964/2020, W.P.(C) 4965/2020,
W.P.(C) 4966/2020, W.P.(C) 4967/2020, W.P.(C) 4968/2020,
W.P.(C) 4969/2020, W.P.(C) 4970/2020, W.P.(C) 4971/2020,
W.P.(C) 4972/2020, W.P.(C) 4973/2020, W.P.(C) 4974/2020,
W.P.(C) 4977/2020, W.P.(C) 4980/2020, W.P.(C) 5003/2020,
W.P.(C) 5004/2020, W.P.(C) 5005/2020, W.P.(C) 5006/2020,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 15 of 26
W.P.(C) 5007/2020, W.P.(C) 5009/2020, W.P.(C) 5013/2020,
W.P.(C) 5014/2020, W.P.(C) 5015/2020, W.P.(C) 5016/2020,
W.P.(C) 5017/2020, W.P.(C) 5018/2020, W.P.(C) 5019/2020,
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W.P.(C) 5040/2020, W.P.(C) 5041/2020, W.P.(C) 5042/2020,
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W.P.(C) 5047/2020, W.P.(C) 5048/2020, W.P.(C) 5049/2020,
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W.P.(C) 5134/2020, W.P.(C) 5135/2020, W.P.(C) 5136/2020,
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W.P.(C) 5324/2020, W.P.(C) 5328/2020, W.P.(C) 5343/2020,
W.P.(C) 5345/2020, W.P.(C) 5346/2020, W.P.(C) 5348/2020,
W.P.(C) 5350/2020, W.P.(C) 5351/2020, W.P.(C) 5352/2020,
W.P.(C) 5353/2020, W.P.(C) 5355/2020, W.P.(C) 5357/2020,
W.P.(C) 5358/2020, W.P.(C) 5359/2020, W.P.(C) 5361/2020,
W.P.(C) 5362/2020, W.P.(C) 5363/2020, W.P.(C) 5365/2020,
W.P.(C) 5374/2020, W.P.(C) 5375/2020, W.P.(C) 5395/2020,
W.P.(C) 5396/2020, W.P.(C) 5401/2020, W.P.(C) 5403/2020,
W.P.(C) 5405/2020, W.P.(C) 5419/2020, W.P.(C) 5420/2020,
W.P.(C) 5421/2020, W.P.(C) 5422/2020, W.P.(C) 5429/2020,
W.P.(C) 5431/2020, W.P.(C) 5434/2020, W.P.(C) 5435/2020,
W.P.(C) 5446/2020, W.P.(C) 5448/2020, W.P.(C) 5449/2020,
W.P.(C) 5450/2020, W.P.(C) 5461/2020, W.P.(C) 5462/2020,
W.P.(C) 5463/2020, W.P.(C) 5464/2020, W.P.(C) 5471/2020,
W.P.(C) 5499/2020, W.P.(C) 5500/2020, W.P.(C) 5501/2020,
W.P.(C) 5502/2020, W.P.(C) 5503/2020, W.P.(C) 5504/2020,
W.P.(C) 5506/2020, W.P.(C) 5620/2020, W.P.(C) 5621/2020,
W.P.(C) 5628/2020, W.P.(C) 5629/2020, W.P.(C) 5652/2020,
W.P.(C) 5653/2020, W.P.(C) 5663/2020, W.P.(C) 5795/2020,
W.P.(C) 5799/2020, W.P.(C) 5800/2020, W.P.(C) 5801/2020,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 16 of 26
W.P.(C) 5802/2020, W.P.(C) 5812/2020, W.P.(C) 5822/2020,
W.P.(C) 5824/2020, W.P.(C) 5830/2020, W.P.(C) 5844/2020,
W.P.(C) 6434/2020, W.P.(C) 6435/2020, W.P.(C) 6436/2020,
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W.P.(C) 6440/2020, W.P.(C) 6441/2020, W.P.(C) 6442/2020,
W.P.(C) 6443/2020, W.P.(C) 6445/2020, W.P.(C) 6447/2020,
W.P.(C) 6448/2020, W.P.(C) 6449/2020, W.P.(C) 6450/2020,
W.P.(C) 6451/2020, W.P.(C) 6452/2020, W.P.(C) 6453/2020,
W.P.(C) 6454/2020, W.P.(C) 6455/2020, W.P.(C) 6456/2020,
W.P.(C) 6457/2020, W.P.(C) 6461/2020, W.P.(C) 6462/2020,
W.P.(C) 6464/2020, W.P.(C) 6465/2020, W.P.(C) 6467/2020,
W.P.(C) 6468/2020, W.P.(C) 6469/2020, W.P.(C) 6470/2020,
W.P.(C) 6471/2020, W.P.(C) 6472/2020, W.P.(C) 6474/2020,
W.P.(C) 6475/2020, W.P.(C) 6476/2020, W.P.(C) 6477/2020,
W.P.(C) 6478/2020, W.P.(C) 6480/2020, W.P.(C) 6484/2020,
W.P.(C) 6485/2020, W.P.(C) 6489/2020, W.P.(C) 6490/2020,
W.P.(C) 6491/2020, W.P.(C) 6493/2020, W.P.(C) 6494/2020,
W.P.(C) 6495/2020, W.P.(C) 6496/2020, W.P.(C) 6497/2020,
W.P.(C) 6498/2020, W.P.(C) 6504/2020, W.P.(C) 6505/2020,
W.P.(C) 6511/2020, W.P.(C) 6512/2020, W.P.(C) 6513/2020,
W.P.(C) 6514/2020, W.P.(C) 6516/2020, W.P.(C) 6517/2020,
W.P.(C) 6518/2020, W.P.(C) 6519/2020, W.P.(C) 6521/2020,
W.P.(C) 7146/2020, W.P.(C) 7226/2020, W.P.(C) 7227/2020,
W.P.(C) 7228/2020, W.P.(C) 7229/2020, W.P.(C) 7234/2020,
W.P.(C) 7235/2020, W.P.(C) 7236/2020, W.P.(C) 7237/2020,
W.P.(C) 7240/2020, W.P.(C) 7499/2020, W.P.(C) 7500/2020,
W.P.(C) 7503/2020, W.P.(C) 7504/2020, W.P.(C) 7505/2020,
W.P.(C) 7506/2020, W.P.(C) 7510/2020, W.P.(C) 7511/2020,
W.P.(C) 7512/2020, W.P.(C) 7542/2020, W.P.(C) 7543/2020,
W.P.(C) 7544/2020, W.P.(C) 7545/2020, W.P.(C) 7546/2020,
W.P.(C) 7547/2020, W.P.(C) 7548/2020, W.P.(C) 7551/2020,
W.P.(C) 7552/2020, W.P.(C) 7553/2020, W.P.(C) 7556/2020,
W.P.(C) 7559/2020, W.P.(C) 7560/2020, W.P.(C) 7561/2020,
W.P.(C) 7562/2020, W.P.(C) 7563/2020, W.P.(C) 7571/2020,
W.P.(C) 7573/2020, W.P.(C) 7575/2020, W.P.(C) 7576/2020,
W.P.(C) 7577/2020, W.P.(C) 7578/2020, W.P.(C) 7583/2020,
W.P.(C) 7585/2020, W.P.(C) 7586/2020, W.P.(C) 7587/2020,
W.P.(C) 7588/2020, W.P.(C) 7589/2020, W.P.(C) 7592/2020,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 17 of 26
W.P.(C) 7594/2020, W.P.(C) 7609/2020, W.P.(C) 7610/2020,
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W.P.(C) 7633/2020, W.P.(C) 7822/2020, W.P.(C) 7846/2020,
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W.P.(C) 7853/2020, W.P.(C) 7854/2020, W.P.(C) 7872/2020,
W.P.(C) 7876/2020, W.P.(C) 7877/2020, W.P.(C) 7880/2020,
W.P.(C) 8378/2020, W.P.(C) 8379/2020, W.P.(C) 8380/2020,
W.P.(C) 8381/2020, W.P.(C) 8382/2020, W.P.(C) 8383/2020,
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W.P.(C) 8419/2020, W.P.(C) 8420/2020, W.P.(C) 8421/2020,
W.P.(C) 8422/2020, W.P.(C) 8424/2020, W.P.(C) 8425/2020,
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W.P.(C) 8445/2020, W.P.(C) 8446/2020, W.P.(C) 8447/2020,
W.P.(C) 8448/2020, W.P.(C) 8449/2020, W.P.(C) 8450/2020,
W.P.(C) 8451/2020, W.P.(C) 8452/2020, W.P.(C) 8469/2020,
W.P.(C) 8470/2020, W.P.(C) 8471/2020, W.P.(C) 8472/2020,
W.P.(C) 8473/2020, W.P.(C) 8474/2020, W.P.(C) 8475/2020,
W.P.(C) 8476/2020, W.P.(C) 8477/2020, W.P.(C) 8478/2020,
W.P.(C) 8479/2020, W.P.(C) 8480/2020, W.P.(C) 8481/2020,
W.P.(C) 8482/2020, W.P.(C) 8484/2020, W.P.(C) 8486/2020,
W.P.(C) 8491/2020, W.P.(C) 1090/2021, W.P.(C) 1093/2021,
W.P.(C) 1095/2021, W.P.(C) 1096/2021, W.P.(C) 1098/2021,
W.P.(C) 1100/2021, W.P.(C) 1101/2021, W.P.(C) 1102/2021,
W.P.(C) 1103/2021, W.P.(C) 1105/2021, W.P.(C) 1106/2021,
W.P.(C) 1108/2021, W.P.(C) 1119/2021, W.P.(C) 1121/2021,
W.P.(C) 1125/2021, W.P.(C) 1126/2021, W.P.(C) 1132/2021,
W.P.(C) 1135/2021, W.P.(C) 1147/2021, W.P.(C) 1162/2021,
W.P.(C) 1175/2021, W.P.(C) 1180/2021, W.P.(C) 1190/2021,
W.P.(C) 1211/2021, W.P.(C) 1235/2021, W.P.(C) 1239/2021,
W.P.(C) 1242/2021, W.P.(C) 1249/2021, W.P.(C) 1250/2021,
W.P.(C) 1251/2021, W.P.(C) 1254/2021, W.P.(C) 1255/2021,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 18 of 26
W.P.(C) 1256/2021, W.P.(C) 1257/2021, W.P.(C) 1258/2021,
W.P.(C) 1259/2021, W.P.(C) 1260/2021, W.P.(C) 1269/2021,
W.P.(C) 1286/2021, W.P.(C) 1294/2021, W.P.(C) 1302/2021,
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W.P.(C) 1422/2021, W.P.(C) 1425/2021, W.P.(C) 1426/2021,
W.P.(C) 1428/2021, W.P.(C) 1437/2021, W.P.(C) 1466/2021,
W.P.(C) 1469/2021, W.P.(C) 1471/2021, W.P.(C) 1481/2021,
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W.P.(C) 1834/2021, W.P.(C) 1864/2021, W.P.(C) 1877/2021,
W.P.(C) 1884/2021, W.P.(C) 1885/2021, W.P.(C) 1888/2021,
W.P.(C) 1894/2021, W.P.(C) 1901/2021, W.P.(C) 1903/2021,
W.P.(C) 1906/2021, W.P.(C) 1907/2021, W.P.(C) 1915/2021,
W.P.(C) 1934/2021, W.P.(C) 2020/2021, W.P.(C) 2030/2021,
W.P.(C) 2032/2021, W.P.(C) 2048/2021, W.P.(C) 2090/2021,
W.P.(C) 2095/2021, W.P.(C) 2096/2021, W.P.(C) 2097/2021,
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W.P.(C) 2294/2021, W.P.(C) 2304/2021, W.P.(C) 2338/2021,
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W.P.(C) 2533/2021, W.P.(C) 2563/2021, W.P.(C) 2639/2021,
W.P.(C) 2640/2021, W.P.(C) 2642/2021, W.P.(C) 2643/2021,
W.P.(C) 2669/2021, W.P.(C) 2675/2021, W.P.(C) 2698/2021,
W.P.(C) 2883/2021, W.P.(C) 2884/2021, W.P.(C) 2886/2021,
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W.P.(C) 3080/2021, W.P.(C) 3081/2021, W.P.(C) 3082/2021,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 19 of 26
W.P.(C) 3083/2021, W.P.(C) 3085/2021, W.P.(C) 3092/2021,
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W.P.(C) 9499/2020, W.P.(C) 9500/2020, W.P.(C) 9501/2020,
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W.P.(C) 9519/2020, W.P.(C) 9523/2020, W.P.(C) 9532/2020,
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W.P.(C) 9549/2020, W.P.(C) 9550/2020, W.P.(C) 9551/2020,
W.P.(C) 9552/2020, W.P.(C) 9572/2020, W.P.(C) 9796/2020,
W.P.(C) 9803/2020, W.P.(C) 9910/2020, W.P.(C) 10164/2020,
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W.P.(C) 10179/2020, W.P.(C) 10180/2020, W.P.(C) 10181/2020,
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W.P.(C) 10186/2020, W.P.(C) 10187/2020, W.P.(C) 10188/2020,
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W.P.(C) 10199/2020, W.P.(C) 10200/2020, W.P.(C) 10201/2020,
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W.P.(C) 10217/2020, W.P.(C) 10220/2020, W.P.(C) 10222/2020,
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W.P.(C) 10226/2020, W.P.(C) 10227/2020, W.P.(C) 10228/2020,
W.P.(C) 10230/2020, W.P.(C) 10231/2020, W.P.(C) 10232/2020,
W.P.(C) 10233/2020, W.P.(C) 10234/2020, W.P.(C) 10235/2020,
W.P.(C) 10236/2020, W.P.(C) 10237/2020, W.P.(C) 10238/2020,
W.P.(C) 10239/2020, W.P.(C) 10240/2020, W.P.(C) 10241/2020,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 20 of 26
W.P.(C) 10242/2020, W.P.(C) 10243/2020, W.P.(C) 10244/2020,
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W.P.(C) 10307/2020, W.P.(C) 10310/2020, W.P.(C) 10311/2020,
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W.P.(C) 10560/2020, W.P.(C) 10561/2020, W.P.(C) 10562/2020,
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W.P.(C) 10578/2020, W.P.(C) 10579/2020, W.P.(C) 10580/2020,
W.P.(C) 10581/2020, W.P.(C) 10582/2020, W.P.(C) 10584/2020,
W.P.(C) 10585/2020, W.P.(C) 10586/2020, W.P.(C) 10587/2020,
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W.P.(C) 10591/2020, W.P.(C) 10592/2020, W.P.(C) 10593/2020,
W.P.(C) 10594/2020, W.P.(C) 10595/2020, W.P.(C) 10596/2020,
W.P.(C) 10597/2020, W.P.(C) 10598/2020, W.P.(C) 10599/2020,
W.P.(C) 10600/2020, W.P.(C) 10601/2020, W.P.(C) 10602/2020,
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W.P.(C) 10607/2020, W.P.(C) 10609/2020, W.P.(C) 10610/2020,
W.P.(C) 10613/2020, W.P.(C) 10618/2020, W.P.(C) 10619/2020,
W.P.(C) 10620/2020, W.P.(C) 10622/2020, W.P.(C) 10623/2020,
W.P.(C) 10625/2020, W.P.(C) 10629/2020, W.P.(C) 10630/2020,
W.P.(C) 10631/2020, W.P.(C) 10632/2020, W.P.(C) 10635/2020,
W.P.(C) 10637/2020, W.P.(C) 10640/2020, W.P.(C) 10641/2020,
W.P.(C) 10642/2020, W.P.(C) 10646/2020, W.P.(C) 10648/2020,
W.P.(C) 10650/2020, W.P.(C) 10651/2020, W.P.(C) 10653/2020,
W.P.(C) 10654/2020, W.P.(C) 10656/2020, W.P.(C) 10657/2020,
W.P.(C) 10661/2020, W.P.(C) 10664/2020, W.P.(C) 10666/2020,
W.P.(C) 10672/2020, W.P.(C) 10673/2020, W.P.(C) 10674/2020,
W.P.(C) 10675/2020, W.P.(C) 10676/2020, W.P.(C) 10677/2020,
W.P.(C) 10678/2020, W.P.(C) 10684/2020, W.P.(C) 10685/2020,
W.P.(C) 10712/2020, W.P.(C) 10714/2020, W.P.(C) 10747/2020,
W.P.(C) 10748/2020, W.P.(C) 10749/2020, W.P.(C) 10825/2020,
W.P.(C) 10958/2020, W.P.(C) 10973/2020, W.P.(C) 10982/2020,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 21 of 26
W.P.(C) 10985/2020, W.P.(C) 11001/2020, W.P.(C) 342/2021,
W.P.(C) 343/2021, W.P.(C) 536/2021, W.P.(C) 537/2021,
W.P.(C) 538/2021, W.P.(C) 539/2021, W.P.(C) 541/2021,
W.P.(C) 543/2021, W.P.(C) 545/2021, W.P.(C) 546/2021,
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W.P.(C) 574/2021, W.P.(C) 575/2021, W.P.(C) 576/2021,
W.P.(C) 577/2021, W.P.(C) 583/2021, W.P.(C) 584/2021,
W.P.(C) 598/2021, W.P.(C) 600/2021, W.P.(C) 601/2021,
W.P.(C) 602/2021, W.P.(C) 609/2021, W.P.(C) 610/2021,
W.P.(C) 611/2021, W.P.(C) 612/2021, W.P.(C) 613/2021,
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W.P.(C) 617/2021, W.P.(C) 618/2021, W.P.(C) 619/2021,
W.P.(C) 620/2021, W.P.(C) 621/2021, W.P.(C) 623/2021,
W.P.(C) 624/2021, W.P.(C) 625/2021, W.P.(C) 626/2021,
W.P.(C) 627/2021, W.P.(C) 628/2021, W.P.(C) 629/2021,
W.P.(C) 630/2021, W.P.(C) 631/2021, W.P.(C) 632/2021,
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W.P.(C) 650/2021, W.P.(C) 651/2021, W.P.(C) 653/2021,
W.P.(C) 654/2021, W.P.(C) 655/2021, W.P.(C) 656/2021,
W.P.(C) 657/2021, W.P.(C) 658/2021, W.P.(C) 659/2021,
W.P.(C) 661/2021, W.P.(C) 662/2021, W.P.(C) 673/2021,
W.P.(C) 674/2021, W.P.(C) 676/2021, W.P.(C) 678/2021,
W.P.(C) 722/2021, W.P.(C) 760/2021, W.P.(C) 761/2021,
W.P.(C) 762/2021, W.P.(C) 770/2021, W.P.(C) 771/2021,
W.P.(C) 816/2021, W.P.(C) 824/2021, W.P.(C) 828/2021,
W.P.(C) 869/2021, W.P.(C) 873/2021, W.P.(C) 874/2021,
W.P.(C) 876/2021, W.P.(C) 877/2021, W.P.(C) 878/2021,
W.P.(C) 879/2021, W.P.(C) 881/2021, W.P.(C) 934/2021,
W.P.(C) 944/2021, W.P.(C) 952/2021, W.P.(C) 955/2021,
W.P.(C) 957/2021, W.P.(C) 975/2021, W.P.(C) 978/2021,
W.P.(C) 1021/2021, W.P.(C) 1036/2021, W.P.(C) 1038/2021,
W.P.(C) 1042/2021, W.P.(C) 1048/2021, W.P.(C) 1056/2021,
W.P.(C) 1061/2021, W.P.(C) 1063/2021, W.P.(C) 1064/2021,
W.P.(C) 3304/2021, W.P.(C) 3310/2021, W.P.(C) 3311/2021,
W.P.(C) 3317/2021, W.P.(C) 3336/2021, W.P.(C) 3347/2021,
W.P.(C) 3711/2021, W.P.(C) 3712/2021, W.P.(C) 3715/2021,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 22 of 26
W.P.(C) 3720/2021, W.P.(C) 3721/2021, W.P.(C) 3724/2021,
W.P.(C) 3725/2021, W.P.(C) 3728/2021, W.P.(C) 4424/2021,
W.P.(C) 4425/2021, W.P.(C) 4427/2021, W.P.(C) 4428/2021,
W.P.(C) 4431/2021, W.P.(C) 4432/2021, W.P.(C) 4434/2021,
W.P.(C) 4436/2021, W.P.(C) 4437/2021, W.P.(C) 4439/2021,
W.P.(C) 12916/2021
Present:-
For Petitioners
Mr. Sanjay Sharawat, Advocate in Item nos. 2 to 3, 8 to 12, 14 to 17, 19 to
20, 22 to 25, 34, 56, 60, 61, 64 to 66, 68 to 76, 78 to 80, 82, 85 to 91, 94 to
97, 99, 101, 121 to 123, 125, 127 to 131, 133, 136, 139 to 140, 142 to 143,
146, 152 to 153, 155, 157, 158, 199 to 208, 210, 213 to 216, 251 to 259,
264 to 266, 268, 299-304, 310-393, 395-400, 402-408, 413-416, 435, 440,
444, 484, 502-506, 511, 513-514, 518, 522-526, 528, 530, 532-533, 537,
557, 559, 562-570, 579-589, 591-593, 605-621, 626-629, 641, 647-650,
653, 658, 673-684, 686-692, 699-719, 721, 728, 733, 735-736, 741, 744-
746, 750-752, 755-758, 760, 762, 765, 767, 775-779, 784-790, 793-794,
816-824, 828-830, 834, 840-842, 846, 848, 851 to 858, 866, 868 to 870,
872 to 883, 888 to 915, 927, 946, 952 to 959, 961, 966, 967, 975, 976, 978
to 980, 985 to 988, 990 to 995, 1000, 1002 to 1004, 1006, 1008 to 1011,
1013, 1015, 1023, 1035, 1041, 1043, 1044, 1047, 1048, 1055, 1056, 1076,
1077, 1079, 1103 to 1108, 1110 to 1114, 1140, 1141, 1143 to 1147, 1166
to 1168, 1173, 1177, 1178, 1180 to 1188, 1192, 1195, 1206 to 1209, 1211,
1212, 1214 to 1217, 1219, 1223, 1224, 1232, 1234, 1237 to 1239, 1242,
1243, 1254 to 1264, 1267 to 1272, 1274, 1278 to 1287, 1289 to 1298, 1300
to 1308, 1310, 1312 to 1317, 1321, 1322, 1329 to 1337, 1339, 1340, 1346
to 1349, 1351 to 1355, 1357, 1361 to 1367, 1378 to 1390, 1392 to 1401,
1403 to 1409, 1411, 1415, 1426, 1433, 1436, 1441, 1445, 1451 to 1454,
1464 to 1467, 1472, 1477 to 1480, 1482, 1483, 1485, 1487, 1488, 1507,
1508, 1513, 1514, 1527, 1528, 1530 to 1535, 1537, 1559 to 1569, 1580 to
1583, 1593, 1596, 1601 to 1605, 1612, 1617, 1621, 1629, 1630, 1633 to
1638, 1640 to 1644, 1649 to 1651, 1656, 1657, 1669 to 1679, 1682, 1686,
1687, 1696, 1760, 1766, 1769-72, 1808-19, 1822-26, 1833-34, 1849, 1851,
1854, 1856, 1874-75, 1878, 1888-89, 1891, 1898-1901, 1903, 1905, 1907-
23, 1927, 1931, 1955, 1966-69, 1973-84, 2004-07, 2012-22, 2027-28,
2030-34, 2036, 2038-43, 2045-50, 2052, 2067, 2073-76, 2088, 2091-96,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 23 of 26
2106-07, 2109-15, 2126, 2128-39, 2142, 2147, 2150-51, 2154-55, 2157-
58, 2165-66, 2179, 2183, 2199-2201, 2204, 2206-2220, 2226-27, 2229-39,
2241-42, 2246-50, 2252-54, 2335- 2354, 2356, 2363-66, 2372-80, 2383-
86, 2390-91, 2407-2412, 2483-89, 2492-93, 2495, 2502-03, 2512, 2521-
30.
Mr. Mayank Manish, Mr. Ravi Kant & Mr. Sandeep Haldher, Advocates in
Item nos. 29-30, 35, 38, 42, 46, 51, 53, 59, 62-63, 67, 77, 81, 83, 107-109,
112-118, 134, 144, 150, 156, 164-169, 172, 174. 178, 180-181, 183-185,
187-189, 191, 194-198, 217- 220, 222, 224-230, 232-234, 236, 238-242,
244, 269, 273-276, 278-280, 282, 409- 412. 417-434, 436-439, 441-442,
448-451, 454, 457, 459-464, 466-468, 476-483, 485-487, 493-498, 509,
538-555, 600, 622-625, 630-632, 634-640, 643-645, 652, 654, 660-664,
667-672, 685, 780-783, 791-792, 795-799, 806-809, 811, 916-926, 928.
93o, 932-940, 944-945, 947, 950, 960, 963-965, 969, 1018-1021, 1024-
1034, 1037-1038, 1040, 1046, 1050-1054, 1062-1068, 1082, 1085-1092,
1097, 1109, 1116-1120, 1122-1126, 1128-1134, 1136-1 139, 1148-1165,
1169-1172, 1174-1176, 1197-1205, 1210, 1213, 1218, 1220-1222, 1225-
1231, 1233, 1235-1236, 1240-1241, 1244-1247, 1323-1325, 1328, 1341-
1345, 1374-1375, 1377, 1418-1422, 1432, 1435, 1444, 1446-1450, 1459-
1460, 1468-1469, 1471, 1473-1476, 1491-1503, 1520-1526, 1538, 1572-
1579, 1584-1585, 1588, 1590-1592, 1594-1595, 1597-1600, 1606, 1615-
1616, 1624-1625, 1628, 1631-1632, 1645, 1660-1665, 1680-1681, 1683-
1684, 1693, 1697-1700, 1706, 1708-1713, 1715, 1719-1722; 1724-1727,
1729, 1733-1735, 1737,1740-1754, 1758-1759, 1774-1802, 1806-1807,
1821, 1827-183 1, 1835-1848, 1850, 1852-1853, 1855, 1857, 1860-1872,
1877, 1879-1886, 1892-1896, 1926, 1932-1939, 1941-1943, 1945-1953,
1956-1965, 1970, 1985-1987, 1992-2003, 2054-2063, 2069, 2082, 2084-
2086, 2099-2 105, 2116-2122, 2124, 2140, 2143-2145, 2148-2149, 2152-
2153, 2160-2161, 2167-2177, 2181-2182, 2185-2197, 2202, 2221, 2223,
2270-2290, 2294-2295, 2305, 2307-2309, 2312-23 19, 2321-2332, 2360-
2362, 2381-2382, 2387, 2396, 2416-2448, 2450-2481, 2491, 2494, 2496-
2497, 2506-2508, 2510-2511, 2513- 2519, 2542.
Mr. Chandrashekhar Singh, Advocate in Item nos. 26, 27, 28, 33, 36, 39,
40, 41, 43, 44, 45, 47, 48, 54, 84, 92, 93, 98, 100, 102, 103, 104, 105, 106,
110, 111, 119, 126, 132, 137, 138, 141, 145, 154, 163, 170, 171, 173, 175,
176, 177, 179, 182, 186, 190, 192, 193, 221, 223, 231, 235, 237, 243, 245,
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 24 of 26
246, 270, 271, 272, 277, 281, 452, 453, 455, 456, 469, 470, 471, 472, 473,
474, 475, 491, 492, 507, 508, 510, 512, 515, 517, 519, 520, 521, 527, 529,
531, 534, 535, 536, 556, 558, 560, 561, 571, 572, 573, 574, 575, 576, 577,
578, 594, 595, 596, 597, 598, 599, 601, 602, 603, 604, 642, 656, 657, 665,
666, 734, 747, 749, 764, 825, 826, 831, 832, 833, 929, 931, 941, 942, 948,
949, 1058, 1059, 1060, 1061, 1070, 1071, 1072, 1084, 1248, 1326, 1327,
1356, 1372, 1373, 1376, 1402, 1486, 1489, 1490, 1622, 1647, 1648, 1694,
1695, 1701, 1702, 1703, 1704, 1705, 1707, 1714, 1716, 1718, 1717, 1732,
1736, 1755, 1803, 1804, 1805, 1820, 1858, 1859, 1873, 1876, 1887, 1890,
2051, 2053, 2098, 2162, 2268, 2306, 2310, 2311, 2333, 2334, 2355, 2357,
2358, 2359, 2367, 2368, 2369, 2370, 2371, 2388, 2389, 2490, 2520.
Mr. Kapil Kumar, Advocate in Item nos. 1022, 1039, 1073, 1121, 1127,
1461, 1462, 2164, 2243, 2244, 2245, 2296, 2303, 2415 & 2509.
Ms. Binisa Mohanty & Ms. Priti Kumari, Advocates in Item nos. 13, 18,
49, 55, 118, 149, 162, 305-309, 443, 445-447, 458, 465, 489, 490, 499,
501,646, 651, 655, 693-698, 722,727, 730,732,773, 800-802, 805, 827,
850, 859-864, 981, 982, 989, 997-999, 1093-1096, 1098-1102, 1115,1142,
1196, 1252, 1253, 1275, 1277, 1318-1320, 1506, 1516-1519, 1529, 1546-
1558, 1570, 1571, 1586, 1587, 1589, 1618, 1658, 1723, 1728, 1731, 1757,
1764, 1765, 1773, 1832, 1924, 1925, 1928-1930, 1940, 1944, 1954, 1990,
1991, 2008-2011, 2023-2026, 2029, 2035, 2037, 2044, 2087, 2089, 2090,
2125, 2203, 2205, 2228, 2240, 2251, 2255, 2256, 2258, 2259, 2261-2267,
2269, 2292, 2297-2302, 2304, 2320, 2392-2395, 2397, 2398, 2400, 2401,
2405, 2498-2051, 2504, 2505.
Mr. Rajiv Mishra and Mr. Shyaam Tiwari, Advocates in Item nos. 1358,
1360, 1369, 1370, 1371, 1391, 1410, 1427, 1431, 1455, 1458, 1463, 1481,
1510, 1511, 1512, 1653, 1659, 2184.
Mr. Shivam Singh, Mr. Sahil Raveen & Mr. Jaideep Khanna, Advocates in
Item nos. 838, 839,844, 845, 847, 849, 885, 886, 887,1670.
Mr. Animesh Kumar, Mr. Nishant Kumar, Ms. Utkarsha Sharma, Ms.
Shweta Singh, Advocates in Item nos. 962, 970, 971, 972, 973, 974, 1249,
1250,1251.
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:23.11.2021
11:29:38 W.P.(C) 12349/2019 & connected matters Page 25 of 26
Mr. R.K Ruhil & Mr. Sumit Bishnoi, Advocates in 4,5,6,7,21.
Mr. Murari Kumar and Mr. Achint Kumar, Advocates in 2065, 2066, 2072,
2078, 2080 and 2180
For Respondent
Mr. Zoheb Hossain, Advocate for the Pharmacy Council of India in all the
writ petitions.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 22.11.2021 The proceedings in the matter have been conducted through hybrid mode [physical and virtual hearing].
1. The issue arising in these petitions is also the subject matter of W.P.(C) 175/2021 and connected matters, in which judgment has been reserved. However, an order has been passed in W.P.(C) 175/2021 today, i.e. 22.11.2021, noting the judgment of the Division Bench of the Karnataka High Court dated 09.11.2021 in WA No. 746/2020. The said petition has been directed to be listed on 06.12.2021.
2. Learned counsel for the parties in these petitions are also at liberty to assist the Court in W.P.(C) 175/2021 on the issues arising therein.
3. List these petitions for directions on 10.12.2021.
PRATEEK JALAN, J NOVEMBER 22, 2021 'hk/pv/vp/j' Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:23.11.2021 11:29:38 W.P.(C) 12349/2019 & connected matters Page 26 of 26