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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(f) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019

(f)In case of settlement period after maturity, the risk cover shall be maintained at 105% of the total premiums paid. Accordingly, mortality charges will be deducted.