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[Cites 0, Cited by 0] [Section 177(1)] [Section 177] [Entire Act]

State of Rajasthan - Subsection

Section 177(1)(k) in The Rajasthan District Boards Act, 1954

(k)the payment of contributions, at such rates and subject to such conditions as may be prescribed in such regulations, to a pension or provident fund established by the Board or with the approval of the Board, by the said servants;