Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Gujarat - Subsection

Section 53(2) in The Gujarat Ayurved University Act, 2021

(2)Every order made under this section shall be laid, as soon as may be after it is made, before the State Legislature.