Calcutta High Court
Trade Apartments Ltd vs Sulzer India Ltd on 23 April, 2014
Author: Arun Mishra
Bench: Arun Mishra
APOT No. 659 of 1997
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
TRADE APARTMENTS LTD.
Versus
SULZER INDIA LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 23rd April, 2014.
For Appellant :
For Respondent:
The Court : None is present to prosecute the matter. Records are also not available, as reported by the Registry. Consequently, the appeal and the connected application stand dismissed for want of prosecution.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) SN.
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