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Calcutta High Court

Trade Apartments Ltd vs Sulzer India Ltd on 23 April, 2014

Author: Arun Mishra

Bench: Arun Mishra

                         APOT No. 659 of 1997

                    IN THE HIGH COURT AT CALCUTTA
                     Civil Appellate Jurisdiction
                            ORIGINAL SIDE


                        TRADE APARTMENTS LTD.
                                Versus
                          SULZER INDIA LTD.


      BEFORE:

      The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

      The Hon'ble JUSTICE JOYMALYA BAGCHI

      Date : 23rd April, 2014.


      For Appellant :

      For Respondent:

The Court : None is present to prosecute the matter. Records are also not available, as reported by the Registry. Consequently, the appeal and the connected application stand dismissed for want of prosecution.

(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) SN.

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