Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 47 in Reductions and Remissions (Andhra Pradesh)

47.

Declarations in the prescribed form accompanying the return of election expenses of candidates at elections to the Provincial and Central Legislatures-Duty reduced to Rs. (3-00) three only, (As Amended by G.O.Ms.No. 506, Revenue, dated 3rd April, 1962).