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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(2) in West Bengal Unorganised Sector Workers Welfare Act, 2007

(2)The Chairperson shall preside over the meeting of the Board. If for any reason, the Chairperson is unable to attend the meeting of the Board, the Vice- Chairperson shall preside over the meeting.