Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Kerala - Subsection Section 31(2) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 (2)Every order made under this section shall be laid, after it is made, in the session of the Legislative Assembly that immediately follows.
