Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 500(1)] [Section 500] [Entire Act]

Union of India - Subsection

Section 500(1)(a) in The Income Tax Act, 2025

(a)the assessment of any income or for the assessment or reassessment of any income, which has escaped assessment; or